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[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of West Bengal - Subsection

Section 168(12) in West Bengal Municipal (Building) Rules, 2007

(12)The minimum widths for corridors within the buildings shall be as follows :
Residential tenement (internal) 0.9 metres;
Mercantile, Business and Assembly buildings 2.0 metres;
Access to shop in mercantile buildings:  
Shops on one side only 2.0 metres;
Shops on both sides 3.0 metres;
Note.— The width of all other corridors and those connecting vertical exits to individual units shall .not be less than the width of the corresponding staircases as specified in these rules.