Section 25 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005
25. Bottles for sale to carry labels.
- Every bottle of Indian liquor or Foreign Liquor kept for consumption in licenses in Forms TD-1, TD-2, C-1 and EP-1 shall carry Excise Adhesive label on the camp of the bottle in addition to the manufacturer's label as approved by the Commissioner of Prohibition and Excise.
