Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Punjab - Subsection Section 53(1) in The Punjab Tenancy Act, 1887 (1)A tenant having a right of occupancy under Section 5 may transfer that right by sale, gift or mortgage, subject to the conditions mentioned in this section.
