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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 129(4) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(4)Columns 3 and 4 of the form shall be balanced daily, the balance being shown in red ink, provided that no balance need be struck on any day when no transaction has taken place.