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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)The clinical establishment shall ensure that the admission is restricted to the number of beds as mentioned in the registration and license and shall display the current bed occupancy status and availability of beds as a part of mandatory display under rule 22:Provided that such restriction may be relaxed with prior approval from the Licensing Authority in the interest of public service.