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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(7) in Bihar Registration Rules, 2008

(7)The hardware for computerized registration system shall be procured on hire basis by the District level society under the overall guidance of the State Level society:Provided that it will be permissible to purchase occasional hardware for augmenting the efficiency of system taken on hire basis.