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State of Andhra Pradesh - Section

Section 22 in Andhra Pradesh Water, Land And Trees Rules, 2004

22. Ceiling on water use.

- Industries shall not use fresh water in excess of maximum unit of quantity specified by the Andhra Pradesh Pollution Control Board in consent orders issued under the Act, including for production - related purposes like dilution of effluents etc.. The Andhra Pradesh Pollution Control Board may impose penalty upto the maximum permissible under the Act, in each case of proven violation of the consent condition.