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Union of India - Section

Section 10 in The Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 2015

10. Refund on cancellation of unused multiple journey tickets.

- When an unused ticket involving more than one journey is surrendered for cancellation, the entire ticket shall be treated as one single journey ticket and refund of fare of the entire ticket, irrespective of reservation status of different laps of journeys, shall be granted as per reservation status of first lap of journey, as under:-
(i)if reservation status of first lap of journey is confirmed, refund shall be granted in accordance with rule 6; and
(ii)if reservation status of first lap of journey is RAC or waiting list, refund shall be granted , in accordance with rule 7.
Explanation. - The cancellation charges or clerkage shall be levied only once on the entire amount of ticket and not separately for each lap of journey.