Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(xiii) in Rajasthan Go-Seva Ayog Act, 1995 (xiii)assist Goushalas and Gosadans in their efforts for procuring fodder as also to assist in relocation of existing Goushalas at places where plenty of fodder and water is easily available.
