Section 7 in Jammu and Kashmir School Education Rules, 2010
7. Parents' Association
(a) The Principal of the school, with general consensus of parents, shall constitute a Parents' Association of at least 10 parents and the management and Principal of the school shall meet with the Parents' Association at least twice a year.(b)The Management of the school shall consult the Parents' Association in matters of academic importance and co-curricular activities(c)The Managing Committee shall apprise the Parents' Association about the performance and various activities of the school.(d)The Management of the school shall take the Parents' Association into confidence while taking important decisions affecting the students.
