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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(3)(d) in Rajasthan Agriculture University, Bikaner Act, 1987

(d)the conditions for residing in any hostel or other place of residence run or maintained by the University, the levying of charges therefor and other related matters;