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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(c) in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976

(c)"Art treasure" means any human work of art, not being an antiquity declared by the State Government by notification in the official Gazette, to be an art treasure for the purposes of this Act having regard to its historical and aesthetic value: