Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 8 in Punjab Educational Service (School and Inspection Border Area) Group A Service Rules, 2018

8. Teachers’ Eligibility Test.-

Wherever applicable in direct recruitment as per guidelines framed by the National Council ofTcachers Education, Government of India, Teachers’ Eligibility Test shall also be one of the essential qualifications for the recruitment in the services.