Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 165] [Entire Act]

Madras Presidency - Subsection

Section 165(a) in Madras Estates Land Act, 1908

(a)the name of each ryot's landholder and of each landholder in the estate or portion thereof;