Section 3(3)(viii) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

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State of Haryana - Subsection

Section 3(3)(viii) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(viii)whether it has already registered itself as a political party with the Election Commission of India, as if so, whether it is recognised as a National Party or a State Party;

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State of Haryana - Subsection

Section 3(3)(viii) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004