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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(2)(xi) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(xi)to do such other things as may be of general interest to Committees or considered necessary for the efficient functioning of the Board;