Madhya Pradesh High Court
Narendra Singh vs The State Of Madhya Pradesh on 11 November, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 17187 of 2022 (NARENDRA SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-11-2022 None for the applicants.
Shri R. S. Bais, learned Public Prosecutor for the non-applicant No.1 - State.
Shri S. Tomar, learned counsel for the non-applicant No.2. Case is adjourned.
List after two weeks.
(SATYENDRA KUMAR SINGH) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 11/12/2022 10:26:33 AM