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[Cites 0, Cited by 0] [Section 148A(1)] [Section 148A] [Entire Act]

State of Maharashtra - Subsection

Section 148A(1)(c) in The Maharashtra Co-Operative Societies Act, 1960

(c)being legally bound to state the truth on any subject to any such Court, refuses to answer any question demanded of him touching such subject by the Court; or