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State of Rajasthan - Section

Section 81 in The Rajasthan Distilleries Rules, 1977

81. [ Specification or prescribed denaturants. [Substituted by GSR 155, dated 3-9-1983, Published in Rajasthan Government Gazette Part IV-C(I), dated 15-12-83, page 681, dated 3-9-83.]

- The specification of the denaturants crotonaldhyde, pyridine, methylene, blue, Caoustic coauchoucine and naptha [and other denaturants shall be those as laid down by the Bureau of Indian Standards from time to time in this regard]:Provided that if it be proved to the satisfaction of the Government that the above specified denaturants will render the spirit unsuitable for the industrial process purpose for which it is required, special sanction may be given to the use of some other denaturant, guards and conditions as may be deemed necessary under the special circumstances of the case].