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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(f) in Punjab Waqf Rules, 2018

(f)"electoral roll' means a separate list of members of each of the four electoral colleges, as specified in clause (b) of sub-section (1) of section 14;