Delhi High Court - Orders
(U/O-Xxiii R-1Of Cpc) Dr Anil Kumar ... vs Ashok Kumar Bansal & Anr on 28 April, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 68/2017 & I.A. 2013/2017 (u/O-XXXIX R-1 & 2 of CPC),
I.A. 17245/2021 (u/O-XXII R-4 r/w S 151 CPC), I.A. 5768/2022
(u/O-XXIII R-1of CPC)
DR ANIL KUMAR BANSAL ..... Plaintiff
Through: Mr. Shahzad Hussain, Advocate for
P-1.
Ms. Sharmistha Choudhary, Advocate
for P-2 & 3.
versus
ASHOK KUMAR BANSAL & ANR ..... Defendants
Through: Mr. Rajesh Katyal with Mr.
S.S.Katyal, Advocates for D-1.
Mr. Kartikay Mathur & Mr. Shanker,
Advocates for LRs of D-2 & 3.
Mr. Umesh Mishra, Advocate for D-
4.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 28.04.2022
1. The matter was mentioned at 01.15 PM today on behalf of the counsel for the plaintiff no.1 and the defendant no.1 and the next date of hearing, i.e., 20th September, 2022 was given.
2. At 2.30 PM, the matter was mentioned by the counsel for the legal representatives of the defendants no.2 and 3 and he submits that the matter was mentioned in his absence.
3. List the matter on 13th May, 2022.
4. Counsel for the plaintiff no.1 shall inform the counsel for defendant no.1 of the next date of hearing.
AMIT BANSAL, J.
APRIL 28, 2022/ak Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:02.05.2022 17:55:52