Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(1)(d) in The U.P. Electricity Reforms Act, 1999 (d)upon its own knowledge or information that the licensee is committing or has committed any default in carrying out such obligation.