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Calcutta High Court (Appellete Side)

E. Procurement Technologies Ltd. & Anr vs Coal India Ltd. & Ors on 4 June, 2015

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

                                            1

04.06.2015
32.
as

                         M. A. T. 2039 of 2014

                       E. Procurement Technologies Ltd. & Anr.
                                       Versus
                                Coal India Ltd. & Ors.




                  Mr. Surya Prosad Chattopadhyay.
                              ...for the Appellants.

                  Mrs. S. Chatterjee.
                         ...for the Respondents.

Appellants seek time. List it in the next week.

(Manjula Chellur, Chief Justice) (Joymalya Bagchi J.)