Calcutta High Court (Appellete Side)
E. Procurement Technologies Ltd. & Anr vs Coal India Ltd. & Ors on 4 June, 2015
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1
04.06.2015
32.
as
M. A. T. 2039 of 2014
E. Procurement Technologies Ltd. & Anr.
Versus
Coal India Ltd. & Ors.
Mr. Surya Prosad Chattopadhyay.
...for the Appellants.
Mrs. S. Chatterjee.
...for the Respondents.
Appellants seek time. List it in the next week.
(Manjula Chellur, Chief Justice) (Joymalya Bagchi J.)