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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xxxviii) in The Gujarat University Act, 1949

(xxxviii)to lay down, and regulate salary scales, allowances and conditions of service of officers, members of the teaching, other academic and nonteaching staff of the University;