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[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Bihar - Subsection

Section 103(1)(b) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(b)where the person to be served is in a partnership, if the document is addressed to the partnership at its principal place of business, identifying it by the name or style under which its business is carried on and is either-
(i)sent by registered post, or
(ii)delivered at the said place of business;