Section 376(2)(b) in The Indian Penal Code, 1860

[Cites 0, Cited by 149] [Section 376(2)] [Section 376] [Entire Act]

Union of India - Subsection

Section 376(2)(b) in The Indian Penal Code, 1860

(b)being a public servant, commits rape on a woman in such public servant's custody or in the custody of a public servant subordinate to such public servant; or

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Union of India - Subsection

Section 376(2)(b) in The Indian Penal Code, 1860