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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(3) in S.K.V.A. Co-operative Pharmacy and Stores (Acquisition and Transfer of Undertaking) Act, 1976

(3)The Company shall, in the management and administration of the undertaking of the Society, act m accordance With such directions, if any, as may be issued by the Government in this behalf