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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(2) in Madhya Pradesh Bhu-Rajaswa Sanhita (Bhu-Rajasva Ka Nirdharan Tatha Punarnirdharan) Niyam, 2018

(2)Words and expressions used in these rules but not defined in these rules, and defined in the Code, shall have the same meaning respectively assigned to them in the Code.Part - B Assessment and Re-Assessment