Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(2)(f) in The Punjab Probation of Offenders Rules, 1962 (f)perform such other functions as may be assigned to him by the Chief Probation Officer or the Chief Controlling Authority.