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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Maharashtra - Subsection

Section 50(4)(e) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(e)The Executive Council shall appoint, from amongst the persons so recommended, the number of persons required to fill the general posts and reserved posts if any, as advertised: