Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Odisha - Subsection

Section 239(1) in Orissa Municipal Act, 1950

(1)No person shall construct any portion of any building within at road alignment defined under Section 238.