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Supreme Court - Daily Orders

Md. Athawar Rahaman @ Ataur Rahman vs The State Of Assam on 18 November, 2019

Bench: N.V. Ramana, V. Ramasubramanian

     ITEM NO.21                              COURT NO.2                SECTION X

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                   Writ Petition(Criminal)   No.311/2019

     MD. ATHAWAR RAHAMAN @ ATAUR RAHMAN                                 Petitioner(s)

                                                    VERSUS

     THE STATE OF ASSAM & ANR.                                          Respondent(s)

     (FOR ADMISSION)

     Date : 18-11-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


     For Petitioner(s)
                                       Mr. Suchit Mohanty, Adv.
                                       Mr. Rahul Pratap, AOR
                                       Ms. Vandana Mohanty, Adv.
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Writ Petition is dismissed.

(VISHAL ANAND) (RAJ RANI NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.11.18 16:44:03 IST Reason: