Supreme Court - Daily Orders
Md. Athawar Rahaman @ Ataur Rahman vs The State Of Assam on 18 November, 2019
Bench: N.V. Ramana, V. Ramasubramanian
ITEM NO.21 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Criminal) No.311/2019
MD. ATHAWAR RAHAMAN @ ATAUR RAHMAN Petitioner(s)
VERSUS
THE STATE OF ASSAM & ANR. Respondent(s)
(FOR ADMISSION)
Date : 18-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s)
Mr. Suchit Mohanty, Adv.
Mr. Rahul Pratap, AOR
Ms. Vandana Mohanty, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Writ Petition is dismissed.
(VISHAL ANAND) (RAJ RANI NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.11.18 16:44:03 IST Reason: