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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(1)(a) in The West Bengal Housing Industry Regulation Act, 2017

(a)accept any employment in, or connected with, the management or administration of, any person or organization which has been associated with any work under this Act, from the date on which he ceases to hold office: