Rajasthan High Court - Jaipur
A C T O F /S Bhiwadi vs M/S Indore Maharashtra Road Ca on 9 July, 2018
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Sales Tax Revision / Reference No. 11/2008
A C T O F /s Bhiwadi
----Petitioner
Versus
M/s Indore Maharashtra Road Ca
----Respondent
For Petitioner(s) : Ms. A.S. Rathore for Mr. R.B. Mathur.
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 09/07/2018 Issue fresh notice to the respondent, returnable within four weeks.
'Dasti' service is permitted.
(INDERJEET SINGH),J MG/01 Powered by TCPDF (www.tcpdf.org)