Section 323 in Rules of Procedure and Conduct of Business in Lok Sabha
323. Functions.
- There shall be a Committee on Government Assurances to scrutinise the assurances, promises, undertakings, etc., given by Ministers, from time to time, on the floor of the House and to report on -(a)the extent to which such assurances, promises, undertakings, etc. have been implemented; and(b)where implemented whether such implementation has taken place within the minimum time necessary for the purpose.
