Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 18 in Rajasthan State Accredited Journalists Medical Facility Scheme 2009 18. Dependent Family. - The 'family' of the Insured shall include the Journalist, spouse and two dependent children up to the age of 21.
