Section 18 in The Prevention of Food Adulteration Rules, 1955
18. [ Memorandum and impression of seal to be sent separately. [Substituted by G.S.R. 293(E), dated 23-3-1985 (w.e.f. 23-9-1985).]
- A copy of the memorandum and specimen impression of the seal used to seal the packet shall be sent, in a sealed packet separately to the Public Analyst by any suitable means immediately but not later than the succeeding working day.]
