Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Karnataka - Subsection Section 12(iv) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956 (iv)such charges as may be prescribed towards transportation at the place of his stay for attending the conference of the Chairmen of such Committees.]
