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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(4) in University of Rajasthan Act, 1946

(4)[ to confer degrees, diplomas and other academic distinctions on, and to provide teaching, instruction and training for external students, in the manner prescribed by the Statutes, Ordinances and Regulations;] [Substituted by Rajasthan Act No. 13 of 1950, dated 30.9.1950.]