Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Maharashtra - Subsection Section 67(8) in Maharashtra Factories Rules, 1963 (8)The felting of metal castings, involving the removal of metal, including runners, gates and risers and the removal of any other material during the course of such fettling.
