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Bombay High Court

Dr. Ranganath Pandurang Joshi And Ors vs Mr. Hanmant Ganpati Bhosale And Ors on 10 January, 2020

Bench: S.C. Dharmadhikari, R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4989 OF 2018

 Dr. Ranganath Pandurang Joshi And Ors.                    ....Petitioner
            V/S
 Mr. Hanmant Ganpati Bhosale And Ors.                   ....Respondent
        CORAM :                S.C. DHARMADHIKARI &
                               R. I. CHAGLA, JJ
      DATE :                   10th January, 2020
 P.C. :

Due to paucity of time the matter is adjourned to 27/03/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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