Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Maharashtra - Subsection Section 15(1) in The Maharashtra Agricultural Pests And Diseases Act, 1947 (1)No suit, prosecution or legal proceedings shall lie against any person in respect of anything in good faith done or intended to be done under this Act.
