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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Illegal Migrants (Determination By Tribunals) Act, 1983

(3)The Tribunal shall send a copy of every order passed by it to the prescribed authority or authorities and to the parties to the reference, or the appliction, as the case may be.