Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(a) in Rajasthan District Board Account Rules (a)After the payment, order is signed, every bill shall be entered in the cheque and Bank Draft issue register (form No. 45) and cheques shall be prepared from this register.
