Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 43 in The Karnataka Money-Lenders Act, 1961 43. Saving of laws relating to agriculturists’ indebtedness.— Nothing in this Act shall affect any of the provisions of any enactment relating to relief of agriculturists’ indebtedness.
