Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(c) in Bihar Secondary Education Office Employees Appointment and Service Condition Rules, 2010 (c)"Cadre" means the cadre of the employees of the Bihar Secondary Education Office, described in Rule 4 of these Rules;
