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[Cites 0, Cited by 0] [Section 43C(4)] [Section 43C] [Entire Act]

Union of India - Subsection

Section 43C(4)(b) in The Government Of Union Territories Act, 1963

(b)such five members of the Legislative Assembly of the Union territory of Arunachal Pradesh as the Speaker of that Assembly shall, having regard to the composition of the Legislative Assembly, nominate: