Andhra Pradesh High Court - Amravati
The Govt Of Ap., Revenue Exciseiii ... vs M/S.Gowda Brandy Shop, Gudur,Nellore on 10 April, 2023
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HIGH COURT OF ANDHRA PRADESH : AMARAVATI
MAIN CASE: W.A.No.1273 of 2008
PROCEEDINGS SHEET
Sl. DATE ORDER OFFICE
No. NOTE
(Through physical mode)
9. 10.04.2023
Service of notice issued to the respondent is awaited.
Post this case after four weeks. Learned Government Pleader for Prohibition and Excise appearing for the appellants shall take personal notice for service on the respondent.
PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J Nn