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Securities Appellate Tribunal

Shiv Kumar Agarwal vs Sebi on 13 June, 2022

BEFORE THE        SECURITIES APPELLATE TRIBUNAL
                         MUMBAI


                                           Date : 13.06.2022

                   Appeal No. 203 of 2019

  Shiv Kumar Agarwal                             ...Appellant

  Versus

  Securities and Exchange Board of India        ...Respondent


  Mr. Vinay Chauhan, Advocate with Mr. K.C. Jacob, Advocate
  for the Appellant.

  Mr. Pradeep Sancheti, Senior Advocate with Mr. Abhiraj Arora,
  Ms. Anshu Mehta, Mr. Shourya Tanay and Mr. Harshvardhan
  Nankani, Advocates i/b. ELP for the Respondent.


                          WITH
                   Appeal No. 255 of 2019

  Madhudevi Agarwal                              ...Appellant

  Versus

  Securities and Exchange Board of India        ...Respondent



  Mr. Vinay Chauhan, Advocate with Mr. K.C. Jacob, Advocate
  for the Appellant.

  Mr. Pradeep Sancheti, Senior Advocate with Mr. Abhiraj Arora,
  Ms. Anshu Mehta, Mr. Shourya Tanay and Mr. Harshvardhan
  Nankani, Advocates i/b. ELP for the Respondent.
                               2


                        WITH
                 Appeal No. 350 of 2019

Pawankumar Agarwal & Ors.                      ...Appellants

Versus

Securities and Exchange Board of India        ...Respondent


Mr. Pradeep Sancheti, Senior Advocate with Mr. Abhiraj Arora,
Ms. Anshu Mehta, Mr. Shourya Tanay and Mr. Harshvardhan
Nankani, Advocates i/b. ELP for the Respondent.

                        WITH
                 Appeal No. 462 of 2019

Sanjay Thakkar                                 ...Appellant

Versus

Securities and Exchange Board of India        ...Respondent


Mr. Pradeep Sancheti, Senior Advocate with Mr. Abhiraj Arora,
Ms. Anshu Mehta, Mr. Shourya Tanay and Mr. Harshvardhan
Nankani, Advocates i/b. ELP for the Respondent.

                        WITH
                 Appeal No. 101 of 2020

Roselabs Finance Ltd.                          ...Appellant
Versus
Securities and Exchange Board of India        ...Respondent


Mr. Zal Andhyarujina, Senior Advocate with Ms. Shruti
Sarrdesai, Mr. Mehul Jain and Mr. Aniruddha Banerji,
Advocates i/b Bharucha & Partners for the Appellant.
                                3



Mr. Pradeep Sancheti, Senior Advocate with Mr. Abhiraj Arora,
Ms. Anshu Mehta, Mr. Shourya Tanay and Mr. Harshvardhan
Nankani, Advocates i/b. ELP for the Respondent.

                             AND

            Misc. Application No. 609 of 2021
                          And
                 Appeal No. 447 of 2021


Basant Malpani                                    ...Appellant

Versus

Securities and Exchange Board of India           ...Respondent



Mr. P R Ramesh, Advocate with Ms. Mona Vora, Advocate for
the Appellant.


Mr. Pradeep Sancheti, Senior Advocate with Mr. Abhiraj Arora,
Ms. Anshu Mehta, Mr. Shourya Tanay and Mr. Harshvardhan
Nankani, Advocates i/b. ELP for the Respondent.


ORDER:

1. Heard in part. Put up on June 15, 2022.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of 4 this order is also available from the Registry on payment of usual charges.

Justice Tarun Agarwala Presiding Officer Justice M.T. Joshi Judicial Member Ms. Meera Swarup Technical Member RAJALA Digitally signed by RAJALAKSHMI KSHMI HDate:

13.06.2022 NAIR 2022.06.15 H NAIR 15:22:34 +05'30' msb