Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(21) in The U.P. General Clauses Act, 1904 (21)[ "The High Court" or "the High Court of Judicature at Allahabad shall mean the High Court for Uttar Pradesh;] [Inserted by U.P. Act No. 54 of 1975.]
